Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(d) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(d)to determine the tariff payable for use of the intra-state transmission facilities in accordance with the provisions of this Act;