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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Daman and Diu - Subsection

Section 95(2) in The Daman And Diu Panchayat Regulation, 2012

(2)When the Secretary Panchayat makes an order under sub-section (1), he shall forthwith send to Panchayat affected thereby a copy of the order together with a statement of the reasons for making it.