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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(10)(b) in The Haryana Municipal Common Lands (Regulation) Rules, 1976

(b)by posting a copy of the auction notice on notice-board of the offices of the Deputy Commissioner, Sub-Divisional Officer (Civil), Committee and at the other conspicuous places; and