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[Cites 0, Cited by 0] [Section 129A(8)] [Section 129A] [Entire Act]

State of Odisha - Subsection

Section 129A(8)(a) in The Orissa Motor Vehicles Rules, 1993

(a)maintain a register in the following format and record all correct and complete particulars required under different columns therein neatly in respect of every vehicles tested.