Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(10B)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(10B)(h) in Finance Act, 2019

(h)for clause (16A), the following clauses shall be substituted, namely: -