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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs Gujarat Fluorochemicals Ltd. on 19 August, 2020

Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian

     ITEM NO.6                    Court No.1 (Video Conferencing)            SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8192/2020

     (Arising out of impugned final judgment and order dated 17-06-2019
     in TA No. 11/2019 passed by the High Court Of Gujarat At Ahmedabad)

     PR. COMMISSIONER OF INCOME TAX                                      Petitioner(s)

                                                    VERSUS

     GUJARAT FLUOROCHEMICALS LTD.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.63898/2020-CONDONATION OF DELAY
     IN FILING SLP)

     WITH
     Diary No(s). 8193/2020 (III)
     (FOR ADMISSION and I.R. and IA No.45701/2020-CONDONATION OF DELAY
     IN FILING SLP)

     Date : 19-08-2020 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)                 Mr. N. Venkataraman, ASG
                                       Mr. Rupesh Kumar, Adv.
                                       Mr. D.L. Chidanand, Adv.
                                       Mr. Rajat Nair, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr.   Arvind Datar, Sr. Adv.
                                       Ms.   Vanita Bhargava, Adv.
                                       Mr.   Ajay Bhargava, Adv.
                                       Ms.   Shweta Kabra, Adv.
                                       For   M/s Khaitan & Co., AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag with Civil Appeal No.5524/2017.

Signature Not Verified Digitally signed by Sanjay Kumar Date: 2020.08.19

(SANJAY KUMAR-II) 15:51:15 IST Reason: (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR