Supreme Court - Daily Orders
K. Balachandran (Dead) Thr. Lrs vs Central Provident Fund Commissioner on 24 January, 2025
ITEM NO.1708 COURT NO.14 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4181/2024
K. BALACHANDRAN (DEAD) THR. LRS & ORS. APPELLANT(S)
VERSUS
CENTRAL PROVIDENT FUND COMMISSIONER . & ORS. RESPONDENT(S)
(IA No. 1/2016 - CONDONATION OF DELAY IN FILING
IA No. 2/2016 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 15167/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 24-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R. MAHADEVAN
[IN CHAMBER]
For Appellant(s) :
For Respondent(s) :
Mr. Vikram Hegde, AOR (NP)
Mr. Chitwan Sharma, Adv. (NP)
Mr. Naresh Kumar, AOR (NP)
Mr. C. K. Sasi, AOR (NP)
UPON perusing the papers the Court made the following
O R D E R
No representations in the matter.
2. In the interest of justice, list the matter after two weeks.
(JAGDISH KUMAR) (RAVINDER KUMAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2025.01.27 15:30:49 IST Reason: