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[Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 139(2)(vi) in Transfer of Property Act, 1977

(vi)Hidayat under section 73 regarding alienation sanctioned by his Highness and conveyed under Chief Minister's letter No. 2301 of 21st July, 1916.