Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11B] [Entire Act] State of Odisha - Subsection Section 11B(3) in The Orissa Stamp Rules, 1952 (3)The procedure for affixing rubber seal or through computer shall be as may be determined from time to time by Chief Controlling Revenue Authority.]
