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Allahabad High Court

Authorised Officer Oriental Bank Of ... vs District Magistrate Hathras And 6 ... on 14 February, 2020

Bench: Ramesh Sinha, Ajit Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 5452 of 2020
 

 
Petitioner :- Authorised Officer Oriental Bank Of Commerce
 
Respondent :- District Magistrate Hathras And 6 Others
 
Counsel for Petitioner :- Tarun Varma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Ajit Kumar,J.

Heard Sri J.S. Pandey, learned Advocate, holding brief of Sri Tarun Varma, learned counsel for the petitioner and learned Standing Counsel for the State.

Learned counsel for the petitioner states that the present petition be dismissed as withdrawn with liberty to file afresh annexing therewith the ordersheet of the application under Section-14 of the SARFAESI Act pending before the District Magistrate concerned.

Accordingly, the petition is dismissed as withdrawn with the aforesaid liberty.

(Ajit Kumar, J.) (Ramesh Sinha, J.) Order Date :- 14.2.2020 Deepika