Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 186 in Bihar Chaukidari Manual 186. Chaukidars shall not be rewarded merely for regular attendance at muster parades. Attendance regularly at such parades is a part of the prescribed duties of a chaukidar, and its performance calls for no reward.
