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The Chief Project Manager Dfccil vs Balwant Singh (D) on 7 November, 2019

     ITEM NO.36                            REGISTRAR COURT. 2              SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. SURINDER S. RATHI

     IA 80545/2018,107190/2019, in Petition(s) for Special Leave to
     Appeal (C) No(s). 16430/2018

     THE CHIEF PROJECT MANAGER DFCCIL & ORS.                             Petitioner(s)

                                                      VERSUS

     BALWANT SINGH (D) & ORS.                                            Respondent(s)

         IA No. 107190/2019 - APPLICATION FOR SUBSTITUTION
         IA No. 80545/2018 - EXEMPTION FROM FILING O.T.)

     Date : 07-11-2019 These matters were called on for hearing today.


     For Petitioner(s)                 Mr. Saurabh Mishra, AOR
                                       Mr. Abhishek Singh,Adv.
                                       Ms./Mr. Samridhi Pal,Adv.

     For Respondent(s)                 Ms. Kirti Khangarot,Adv.
                                       Mr. Gp. Capt. Karan Singh Bhati, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Appearance: Ld. Counsel is present on behalf of the petitioner.

Ld. Counsel is present on behalf of respondent Nos. 1 to 4.

Ld. Counsel for respondent Nos. 2 to 4 have already filed the counter affidavit.

Service of notice is complete qua respondent No.5 but no one has entered appearance on his behalf.

Gp. Capt. Karan Singh Bhati,Advocate has filed an application for substitution in respect of deceased respondent No.1. The same is allowed being within time.

Registry to proceed further.

09:49:57 IST List again on 17.1.2020.

SURINDER S. RATHI Registrar MG