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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in Insolvency and Bankruptcy Board of India (Medical Facility to Chairperson and Whole-time Members) Scheme, 2019

(1)The Chairperson and the whole-time members shall be covered under a Group Mediclaim Policy with an annual cover up to seven lakh and fifty thousand rupees for self and family subject to the condition that treatment has been taken as per the terms and conditions of the Group Mediclaim Policy.