Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70A] [Entire Act] State of Rajasthan - Subsection Section 70A(3) in The Rajasthan Distilleries Rules, 1977 (3)No cask/vat of less than 36 litres capacity shall be removed for deposit in the matured spirit warehouse.
