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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1) in The Bengal Orphanages And Widows' Homes Act, 1944

(1)The [State] [Word substituted for the word 'Provincial] Government may, subject to the condition of previous publication, make rules for carrying out the purposes of this Act.