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[Cites 0, Cited by 16]

Madhya Pradesh High Court

Kalu vs The State Of Madhya Pradesh on 12 May, 2017

    Matter notified on the Board dated 12th May, 2017
12/05/2017
                              COMMON ORDER
 1             2                    3                     4                   5
S.         Case No.         Advocate for the     Advocate for the      List on the dates
No.                            applicants;       respondent/ State
                              petitioner(s);
                            appellant(s)/State
 7    M.Cr.C. No.4986/17   Ms. Sheetal Sahu      Sh. P. Wadhwani       Next week
 5    M.Cr.C. No.4905/17   Ms. A. Kaushik        Sh. P. Wadhwani       Next week
 1    M.Cr.C. No.2937/17   Sh. Manish Gadkar     Sh. P. Wadhwani       18/05/2017
69 M.Cr.C. No.4876/17      Sh. Praveer Porwal    Sh. P. Wadhwani       Next week
68 M.Cr.C. No.4856/17      Sh. D.C. Kasniya      Sh. P. Wadhwani       17/05/2017
30    M.Cr.C. No.4189/17   Sh. M. Yadav          Sh. R. Vijaywargiya   16/05/2017
34    M.Cr.C. No.4249/17   Sh. Durgesh Sharma    Sh. R. Vijaywargiya   After   ensuing
                                                                       summer vacation
31    M.Cr.C. No.4192/17   Sh. A. Warsi          Sh. R. Vijaywargiya         -do-
29 M.Cr.C. No.4174/17      Ms. Monica Billore    Sh. R. Vijaywargiya         -do-
 2    M.Cr.C. No.3822/17   Sh. Anil Ojha         Sh. P. Wadhwani             -do-
20 M.Cr.C. No.3604/17      Sh. A. K.Saraswat     Sh. P. Wadhwani             -do-
19 M.Cr.C. No.3527/17      Ms. Neha Sharma       Sh. P. Wadhwani             -do-
18 M.Cr.C. No.3514/17      Sh. Apoorv Joshi      Sh. P. Wadhwani             -do-
144 M.Cr.C. No.4655/17     Sh. P. Saxena         Sh. R. Vijaywargiya         -do-
138 M.Cr.C. No.4297/17     Sh. Apoorv Joshi      Sh. R. Vijaywargiya         -do-
134 M.Cr.C. No.3301/17     Sh. Parveer Porwal    Sh. R. Vijaywargiya         -do-
133 M.Cr.C. No.2903/17     Sh. Apoorv Joshi      Sh. R. Vijaywargiya         -do-
132 M.Cr.C. No.4297/17     Sh. L.S.              Sh. R. Vijaywargiya         -do-
                           Chandiramani
129 M.Cr.C. No.1778/17     Sh. Manish Yadav      Sh. R. Vijaywargiya         -do-
128 M.Cr.C. No.1214/17     Sh. S.S. Chouhan                                  -do-
122 Cr.R. No.164/17        Ms. Pooja Jain        Sh. R. Vijaywargiya         -do-
121 Cr.R. No.135/17        Sh. P. Maheshwari                                 -do-

Learned counsel for the petitioner(s)/applicant(s)/ appellant(s) prays for and is granted time to argue the matter.

List on the date/as per direction shown in column No.5 against the respective case.

(Ved Prakash Sharma) sumathi Judge