Madhya Pradesh High Court
Kalu vs The State Of Madhya Pradesh on 12 May, 2017
Matter notified on the Board dated 12th May, 2017
12/05/2017
COMMON ORDER
1 2 3 4 5 S. Case No. Advocate for the Advocate for the List on the dates No. applicants; respondent/ State petitioner(s); appellant(s)/State 7 M.Cr.C. No.4986/17 Ms. Sheetal Sahu Sh. P. Wadhwani Next week 5 M.Cr.C. No.4905/17 Ms. A. Kaushik Sh. P. Wadhwani Next week 1 M.Cr.C. No.2937/17 Sh. Manish Gadkar Sh. P. Wadhwani 18/05/2017 69 M.Cr.C. No.4876/17 Sh. Praveer Porwal Sh. P. Wadhwani Next week 68 M.Cr.C. No.4856/17 Sh. D.C. Kasniya Sh. P. Wadhwani 17/05/2017 30 M.Cr.C. No.4189/17 Sh. M. Yadav Sh. R. Vijaywargiya 16/05/2017 34 M.Cr.C. No.4249/17 Sh. Durgesh Sharma Sh. R. Vijaywargiya After ensuing summer vacation 31 M.Cr.C. No.4192/17 Sh. A. Warsi Sh. R. Vijaywargiya -do- 29 M.Cr.C. No.4174/17 Ms. Monica Billore Sh. R. Vijaywargiya -do- 2 M.Cr.C. No.3822/17 Sh. Anil Ojha Sh. P. Wadhwani -do- 20 M.Cr.C. No.3604/17 Sh. A. K.Saraswat Sh. P. Wadhwani -do- 19 M.Cr.C. No.3527/17 Ms. Neha Sharma Sh. P. Wadhwani -do- 18 M.Cr.C. No.3514/17 Sh. Apoorv Joshi Sh. P. Wadhwani -do- 144 M.Cr.C. No.4655/17 Sh. P. Saxena Sh. R. Vijaywargiya -do- 138 M.Cr.C. No.4297/17 Sh. Apoorv Joshi Sh. R. Vijaywargiya -do- 134 M.Cr.C. No.3301/17 Sh. Parveer Porwal Sh. R. Vijaywargiya -do- 133 M.Cr.C. No.2903/17 Sh. Apoorv Joshi Sh. R. Vijaywargiya -do- 132 M.Cr.C. No.4297/17 Sh. L.S. Sh. R. Vijaywargiya -do- Chandiramani 129 M.Cr.C. No.1778/17 Sh. Manish Yadav Sh. R. Vijaywargiya -do- 128 M.Cr.C. No.1214/17 Sh. S.S. Chouhan -do- 122 Cr.R. No.164/17 Ms. Pooja Jain Sh. R. Vijaywargiya -do- 121 Cr.R. No.135/17 Sh. P. Maheshwari -do-
Learned counsel for the petitioner(s)/applicant(s)/ appellant(s) prays for and is granted time to argue the matter.
List on the date/as per direction shown in column No.5 against the respective case.
(Ved Prakash Sharma) sumathi Judge