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[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 136(2)(c) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(c)if the syndicate member(s) fail to fulfil their underwriting obligations, the lead manager(s) shall fulfil the underwriting obligations.