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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(f) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

(f)the tenure of office, salaries and allowances and other conditions of service of the Director and other officers and employees of the Institute appointed by the Institute under section 11;