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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Central Electricity Regulatory Commission (Form of Annual Statement of Accounts and Records) Rules, 2007

(b)'Central Commission' means the Central Electricity; Regulatory Commission constituted under section 76 of the Act;