Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 573] [Entire Act] State of Odisha - Subsection Section 573(4) in Orissa Municipal Rules, 1953 (4)They shall be liable to be removed at the cost of the licence whenever necessary in order that the drain may he inspected or repaired.
