Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 64 in Tamil Nadu Court of Wards Act, 1902 64. Powers of persons holding inquiries. - In holding any inquiry under this Act, the Collector or other person authorized to hold such inquiry shall have all the powers conferred on revenue officers by the Revenue Summonses Act, 1869.
