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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(b) in The Bengal Agricultural Debtors Act, 1936

(b)[] [See Notification No. 9187-L.R. dated the 26.6.36 pub. in the Calcutta Gazette of 1936, part I, page 1625.] the fees to be paid for anything done under this Act and the persons by whom and the manner in which such fees shall be paid;