Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 102 in The West Bengal Factories Rules, 1958 102. Display of notices. - The abstract of the Act and of the rules required to be displayed in every factor shall be as nearly as possible in Form No. 21.Rule prescribed under section 110.
