Patna High Court - Orders
Rajesh Prasad @ Dara Yadav vs The State Of Bihar on 6 October, 2023
Author: Rajesh Kumar Verma
Bench: Rajesh Kumar Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.2221 of 2023
Arising Out of PS. Case No.-700 Year-2021 Thana- GAYA MUFASIL District- Gaya
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1. RAJESH PRASAD @ DARA YADAV SON OF RAJRUP YADAV
RESIDENT OF VILLAGE- IGUNA, SURHANI TOLA, MURKATTA, PS-
MUFASSIL, AND DISTT- GAYA
2. GOMAL YADAV @ RAUSHAN KUMAR SON OF RAJENDRA YADAV
@ DURGA YADAV RESIDENT OF VILLAGE- IGUNA, SURHANI
TOLA, MURKATTA, PS- MUFASSIL, AND DISTT- GAYA
3. VIJAY YADAV SON OF GOPI YADAV RESIDENT OF VILLAGE-
IGUNA, SURHANI TOLA, MURKATTA, PS- MUFASSIL, AND DISTT-
GAYA
4. HARAKHU YADAV @ RAMESH KUMAR SON OF RAM BRICHH
YADAV RESIDENT OF VILLAGE- IGUNA, SURHANI TOLA,
MURKATTA, PS- MUFASSIL, AND DISTT- GAYA
5. MALLU YADAV @ AJAY KUMAR SON OF BALESHWAR YADAV
RESIDENT OF VILLAGE- IGUNA, SURHANI TOLA, MURKATTA, PS-
MUFASSIL, AND DISTT- GAYA
6. DILIP YADAV @ DILIP KUMAR SON OF BALESHWAR YADAV
RESIDENT OF VILLAGE- IGUNA, SURHANI TOLA, MURKATTA, PS-
MUFASSIL, AND DISTT- GAYA
7. DEEPU YADAV SON OF HEM NARAYAN YADAV RESIDENT OF
VILLAGE- IGUNA, SURHANI TOLA, MURKATTA, PS- MUFASSIL,
AND DISTT- GAYA
... ... Appellant/s
Versus
1. The State of Bihar BIHAR
2. PARWATI DEVI WIFE OF LATE ALAKHDEO SINGH RESIDENT OF
VILLAGE- SURHARI, PS- MUFASSIL, DISTT- GAYA
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Manish Kumar No.2, Adv.
For the Respondent/s : Mr.Sadanand Paswan, Spl. P.P.
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CORAM: HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
ORAL ORDER
3 06-10-2023Heard Mr. Manish Kumar, learned counsel for the appellants and Mr. Sadanand Paswan, learned Special P.P. for the State.
Patna High Court CR. APP (SJ) No.2221 of 2023(3) dt.06-10-2023 2/2 As prayed for, put up this case on 10.11.2023 enabling the learned counsel for the appellants to file supplementary affidavit.
(Rajesh Kumar Verma, J) brajesh/-
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