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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Telangana - Subsection

Section 71(4)(iii) in Telangana Panchayat Raj Act, 2018

(iii)contribute to the funds of any institution established for promoting community development or the aims of Panchayat Raj; and