Section 1 in The Punjab Land Preservation Act, 1900
1. Short title and commencement.
(1)This Act may be called the Punjab Land Preservation [-] [The brackets and word '(chos)' omitted by Punjab Act 4 of 1944, section 2(a).] Act, 1900, and(2)[ It shall extend to the whole of the State of [Haryana] [Sub-section (2) inserted by Punjab Act No. 11 of 1942, section 4(a) ].(3)[ It shall come into force at once.] [See Punjab Act 11 of 1942.]
