Calcutta High Court
Principal Comm. Of Income Tax Central-3 vs M/S. Rei Agro Ltd on 20 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose, Moushumi Bhattacharya
ORDER SHEET
ITAT NO.416 of 2017
GA No.3803 of 2017
GA No.3804 of 2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction[Income Tax]
ORIGINAL SIDE
PRINCIPAL COMM. OF INCOME TAX CENTRAL-3,KOLKATA
Versus
M/S. REI AGRO LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA Date : 20th July, 2018.
Mr. P. Dudheria, Adv. appears. The Court:-No one appears for the assessee. Let a fresh notice be served upon the assessee. The appeal shall be listed in the Monthly List of August, 2018.
Affidavit of service is to be filed on the adjourned date.
(ANIRUDDHA BOSE, J.) (MOUSHUMI BHATTACHARYA, J.) nm