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Calcutta High Court

Principal Comm. Of Income Tax Central-3 vs M/S. Rei Agro Ltd on 20 July, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose, Moushumi Bhattacharya

                           ORDER SHEET
                        ITAT NO.416 of 2017
                        GA No.3803 of 2017
                        GA No.3804 of 2017
                   IN THE HIGH COURT AT CALCUTTA
                  Special Jurisdiction[Income Tax]
                        ORIGINAL SIDE




                PRINCIPAL COMM. OF INCOME TAX CENTRAL-3,KOLKATA
                                     Versus
                               M/S. REI AGRO LTD.


      BEFORE:
     The Hon'ble JUSTICE ANIRUDDHA BOSE

The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA Date : 20th July, 2018.

Mr. P. Dudheria, Adv. appears. The Court:-No one appears for the assessee. Let a fresh notice be served upon the assessee. The appeal shall be listed in the Monthly List of August, 2018.

Affidavit of service is to be filed on the adjourned date.

(ANIRUDDHA BOSE, J.) (MOUSHUMI BHATTACHARYA, J.) nm