Delhi High Court - Orders
Santosh Hospitality Pvt Ltd vs Union Of India & Anr on 8 December, 2022
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 82/2019
SANTOSH HOSPITALITY PVT LTD ..... Appellant
Through: Mr. Advocate
(Appearance not given)
versus
UNION OF INDIA & ANR ..... Respondent
Through: Ms. Jyoti Tyagi, Advocate for
Mr. Yeeshu Jain, Standing Counsel
with Ms. Manisha Advocate for
R-1/LAC.
Ms. Vibha Mahajan Seth, Advocate
for R-2/DMRC.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 08.12.2022 [ The proceeding has been conducted through Hybrid mode ] No time left.
List on 01.08.2023.
TUSHAR RAO GEDELA, J DECEMBER 8, 2022 vk Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:12.12.2022 12:33:37