Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(3) in The Bihar Kendu Leaves (Control of Trade) Act, 1973 (3)A grower other than the State Government shall sell kendu leaves at any depot specially set up for this purpose within a unit.
