Madhya Pradesh High Court
Smt Nandani Chakravarty vs Ganesh Chakravarty on 27 June, 2019
1 CRR-434-2018
The High Court Of Madhya Pradesh
CRR-434-2018
(SMT NANDANI CHAKRAVARTY Vs GANESH CHAKRAVARTY)
4
Jabalpur, Dated : 27-06-2019
Shri Raj Kumar Shrivastava, learned counsel for the applicant.
Shri Vijay Singh Pasi, learned counsel for the respondent.
As prayed by the learned counsel for the parties, list the case after four weeks.
(J. P. GUPTA) JUDGE C Digitally signed by CHRISTOPHER PHILIP Date: 27/06/2019 17:00:18