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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in Home Guards Organisation, (Departmental Examination) Rules, 2012

(3)If the applicant subsequently decides not to appear at examination, he/she shall give intimation thereof to the Board through the Director General of Home Guards, Gujarat State, at least thirty days before the date of the commencement of the examination;