Section 6(50)(f) in THE KERALA FINANCE ACT, 2020

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State of Kerala - Subsection

Section 6(50)(f) in THE KERALA FINANCE ACT, 2020

(f)in item 5,—

(i)in column (2), after the words and figures “rupees 10 lakhs”, the words and brackets “(other than electric vehicles)”, shall be added;

(ii)in column (3), for the figure and symbol “9%”, the figure and symbol “11%”, shall be substituted;