Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(5) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973 (5)The Collector or the Board may stay the execution of any decision or order pending decision of the appeal.
