Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(a) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958 (a)'Act' means the Suppression of [Immoral Traffic in Women and Girls Act, 1956] [Now see Immoral Traffic (Prevention) Act, 1956.];
