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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(5)(b) in Maharana Partap Horticultural University, Karnal Act, 2015

(b)disallow any expenditure, not warranted by the terms of any Statutes or for which provision is required to be made by the Statutes but has not yet been made; and