Andhra Pradesh High Court - Amravati
Bhumireddy Jayaprada vs The State Of Andhra Pradesh on 6 August, 2021
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.1679 of 2017
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
5. 06.08.2021 KVL, J
Print the name of Ch.C.Satyanarayana,
learned Standing Counsel appearing for
respondents.
Post the matter after two (02) weeks.
_______ KVL, J IS