Section 13(2)(a) in The Insurance Regulatory And Development Authority (Salary And Allowances Payable To, And Other Terms And Conditions Of Service Of, Chairperson And Other Members) Rules, 2000

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(a)relinquish his office by giving in writing to the Central Government notice of not less than three months; or

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