Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 3 Ors on 12 February, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                 Page No.# 1/7

GAHC010168242016




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 348/2016

         1:SHRI RATAN KUMAR GHOSH and 3 ORS.
         PRESENTLY WORKING AS HEAD OF DEPARTMENT, CIVIL ENGINEERING
         DEPARTMENT-CUM- I/C PRINCIPAL, BONGAIGAON, POLYTECHNIC,
         BONGAIGAON, ASSAM, S/O LT. KHITISH CHANDRA GHOSH R/O OPPOSITE
         DC'S RESIDENCE, NORTH BONGAIGAON, CHAPAGURI ROAD,
         BONGAIGOAN, DIST BONGAIGAON, ASSAM, PIN - 783380

         2: MANJUL SARMA
          PRESENLTY WORKING AS HEAD OF DEPARTMENT
          MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
          NOWGONG POLYTECHNIC
          NAGAON
          ASSAM
          S/O LT. DHARMESWAR SARMA R/O AMOLAPATTY
          KOLONGPAR
         J.B. EXTENSION ROAD
          P.O. NAGAON
          DIST. NAGAON
          ASSAM
          IN - 782001.

         3: SHRI ROIS UDDIN AHMED
          PRESENTLY WORKING AS HEAD OF DEPARTMENT
         ASSAM ENGINEERING INSTITUTE
          CHANDMARI
          GUWAHATI-3
          S/O LT. ALALUDDIN SHEIKH R/O QUARTER NO. 39
         ASSAM
          ENGINEERING INSTITUTE
          CHANDMARI
          GUWAHATI -3
          DIST. KAMRUP
         ASSAM.
                                                       Page No.# 2/7

4: SHRI KULENDRA CHANDRA BORO
 PRESENTLY WORKING AS HEAD OF DEPARTMENT
 ELECTRICAL ENGINEERING DEPARTMENT
 NOWGONG POLYTECHNIC
 NAGAON
ASSAM
 S/O LT. BANGSHIDHAR BORO R/O QUARTER NO. 2
 NOWGONG POLYTECHNIC
 NAGAON
 DIST. NAGAON
ASSAM
 PIN - 782001

VERSUS

1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION TECHNICAL DEPARTMENT, DISPUR, GUWAHATI -6.


2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
 EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI-6.

3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
 HIGHER EDUCATION TECHNICAL DEPARTMENT
 DISPUR
 GUWAHATI-6.

4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM- MEMBER SECRETARY
 DEPARTMENT PROMOTION COMMITTEE
 KAHILIPARA
 GUWAHATI-19
ASSAM.

5:DR. MS. MADHUMITA KALITA
 D/O- LT. SONESWAR KALITA
 C/O- LATE S. KALITA
 MADHABDEVPUR
 HOUSE NO. 64
 P.O.- REHABARI
 GUWAHATI- 781008.

6:DR. MANSUR HILAL MAZUMDAR
 S/O- LATE SHAMSUL ALAM MAZUMDAR
                                                             Page No.# 3/7

             MAZUMDERBARI
             RANGIRKHARI
             P.O SILCHAR
             ASSAM.

            7:DR. MRINALINI DAS
             D/O- LATE DR. ANANTA MOHAN
            W/O- SRI. NRIPEN DAS
            A1-NR COMPLEX
             RATNAGIRI PATH
             BAMUNIMAIDAN
             GUWAHATI-21.

            8:DR. DILIP KUMAR TALUKDAR
             S/O- LT. GOBINDA TALUKDAR
            VILL and P.O. DEKHALA
            VIA BIJOYNAGAR
             DIST. KAMRUPM
            ASSAM.

            9:DR. INDRANI GOGOI
            W/O- KEVVYA KANTA GOGOI
             BAIRAGIMATH
             DIBRUGARH-3
            ASSAM.

            10:DR. NAZRUL HOQUE
             S/O- LT. KUTUBUDDIN AHMED
             F.A. AHMED NAGAR
             SIXMILE
             HOUSE NO.31
             GUWAHATI-22

Advocate for the Petitioner   : MR. J H LASKAR

Advocate for the Respondent : SC, HIGHER EDU

Linked Case : WP(C) 1721/2016 1:RATAN KUMAR GHOSH and 3 ORS PRESENTLY WORKING AS HEAD OF DEPTT. CIVIL ENGINEERING DEPTT. -CUM- I/C PRINCIPAL BONGAIGAON POLYTECHNIC Page No.# 4/7 BONGAIGAON ASSAM S/O- LT. KHITISH CHANDRA GHOSH R/O- OPPOSITE DC'S RESIDENCE NORTH BONGAIGAON CHAPAGURI ROAD BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.

2: MANJUL SARMA PRESENTLY WORKING AS HEAD OF DEPTT. MECHANICAL ENGINEERING DEPTT. -CUM- I/C PRINCIPAL NOWGONG POLYTECHNIC NAGAON ASSA S/O- LT. DHARMESWAR SARMA R/O- AMOLAPATTY KOLONGAR J.. EXTENSION ROAD P.O. and DIST.- NAGAON ASSAM PIN- 782001.

3: ROIS UDDIN AHMED PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 S/O- LT. ALALUDDIN SHEIKH R/O- QUARTERN NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 DIST.- KAMRUP ASSAM.

4: KULENDRA CHANDRA BORO PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O- LT. BANGSHIDHAR BORO R/O- QUARTER NO. 2 NOWGONG POLYTECHNIC Page No.# 5/7 NAGAON DIST.- NAGAON ASSAM PIN- 782001.

VERSUS 1:THE STATE OF ASSAM AND 11 ORS REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPTT. DISPUR GHY - 6.

2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM EDUCATION DEPTT. DISPUR GHY- 6.

3:THE DY. SECY. TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPTT. DISPUR GHY- 6.

4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.

5:DR. MS MADHUMITA KALITA D/O- LT. SONESWAR KALITA D/O- LT. S. KALITA MADHABDEVPUR HOUSE NO. 64 P.O.- REHABARI GHY- 8.

6:DR. MANSUR HILAL MAZUMDAR S/O- LT. SHMSUL ALAM MAZUMDAR MAZUMDERBARI RANGIRKHARI P.O.- SILCHAR ASSAM.

7:DR. MRINALINI DAS D/O- LT. DR. ANANTA MOHAN W/O- SRI NRIPEN DAS Page No.# 6/7 A1-NR COMPLEX RATNAGIRI PATH BAMUNIMAIDAN GHY- 21.

8:DR. DILIP KUMAR TALUKDAR S/O- LT. GOBINDA TALUKDAR R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR DIST.- KAMRUP M ASSAM.

9:DR. INDRANI GOGOI W/O- SRI KEVYA KANTA GOGOI BAIRAGIMATH DIBRUGARH- 3 ASSAM.

10:DR. NAZRUL HOQUE S/O- LT. KUTUBUDDIN AHMED F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GHY- 22.

11:DR. GURU PRASAD KHATANIAR C/O- THE DIRECTOR TECHNICAL EDUCAITON ASSAM-CUM-MEMBER SECY. DEPERTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.

12:DR. HITESH TAHBILDAR C/O- THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER SECY. DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.

Advocate for the Petitioner : MR. J H LASKAR Advocate for the Respondent : MR. J PATOWARYR-5 7 9and10 Page No.# 7/7 WP(C) 348/2016 With WP(C) 1721/2016 BEFORE HON'BLE MR. JUSTICE N. KOTISWAR SINGH 12.02.2019 List these matters on 26.02.2019.

JUDGE Comparing Assistant