Gauhati High Court
Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 3 Ors on 12 February, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/7
GAHC010168242016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 348/2016
1:SHRI RATAN KUMAR GHOSH and 3 ORS.
PRESENTLY WORKING AS HEAD OF DEPARTMENT, CIVIL ENGINEERING
DEPARTMENT-CUM- I/C PRINCIPAL, BONGAIGAON, POLYTECHNIC,
BONGAIGAON, ASSAM, S/O LT. KHITISH CHANDRA GHOSH R/O OPPOSITE
DC'S RESIDENCE, NORTH BONGAIGAON, CHAPAGURI ROAD,
BONGAIGOAN, DIST BONGAIGAON, ASSAM, PIN - 783380
2: MANJUL SARMA
PRESENLTY WORKING AS HEAD OF DEPARTMENT
MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LT. DHARMESWAR SARMA R/O AMOLAPATTY
KOLONGPAR
J.B. EXTENSION ROAD
P.O. NAGAON
DIST. NAGAON
ASSAM
IN - 782001.
3: SHRI ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPARTMENT
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI-3
S/O LT. ALALUDDIN SHEIKH R/O QUARTER NO. 39
ASSAM
ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI -3
DIST. KAMRUP
ASSAM.
Page No.# 2/7
4: SHRI KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPARTMENT
ELECTRICAL ENGINEERING DEPARTMENT
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LT. BANGSHIDHAR BORO R/O QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST. NAGAON
ASSAM
PIN - 782001
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION TECHNICAL DEPARTMENT, DISPUR, GUWAHATI -6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM- MEMBER SECRETARY
DEPARTMENT PROMOTION COMMITTEE
KAHILIPARA
GUWAHATI-19
ASSAM.
5:DR. MS. MADHUMITA KALITA
D/O- LT. SONESWAR KALITA
C/O- LATE S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O.- REHABARI
GUWAHATI- 781008.
6:DR. MANSUR HILAL MAZUMDAR
S/O- LATE SHAMSUL ALAM MAZUMDAR
Page No.# 3/7
MAZUMDERBARI
RANGIRKHARI
P.O SILCHAR
ASSAM.
7:DR. MRINALINI DAS
D/O- LATE DR. ANANTA MOHAN
W/O- SRI. NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GUWAHATI-21.
8:DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
VILL and P.O. DEKHALA
VIA BIJOYNAGAR
DIST. KAMRUPM
ASSAM.
9:DR. INDRANI GOGOI
W/O- KEVVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH-3
ASSAM.
10:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO.31
GUWAHATI-22
Advocate for the Petitioner : MR. J H LASKAR
Advocate for the Respondent : SC, HIGHER EDU
Linked Case : WP(C) 1721/2016 1:RATAN KUMAR GHOSH and 3 ORS PRESENTLY WORKING AS HEAD OF DEPTT. CIVIL ENGINEERING DEPTT. -CUM- I/C PRINCIPAL BONGAIGAON POLYTECHNIC Page No.# 4/7 BONGAIGAON ASSAM S/O- LT. KHITISH CHANDRA GHOSH R/O- OPPOSITE DC'S RESIDENCE NORTH BONGAIGAON CHAPAGURI ROAD BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.
2: MANJUL SARMA PRESENTLY WORKING AS HEAD OF DEPTT. MECHANICAL ENGINEERING DEPTT. -CUM- I/C PRINCIPAL NOWGONG POLYTECHNIC NAGAON ASSA S/O- LT. DHARMESWAR SARMA R/O- AMOLAPATTY KOLONGAR J.. EXTENSION ROAD P.O. and DIST.- NAGAON ASSAM PIN- 782001.
3: ROIS UDDIN AHMED PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 S/O- LT. ALALUDDIN SHEIKH R/O- QUARTERN NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 DIST.- KAMRUP ASSAM.
4: KULENDRA CHANDRA BORO PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O- LT. BANGSHIDHAR BORO R/O- QUARTER NO. 2 NOWGONG POLYTECHNIC Page No.# 5/7 NAGAON DIST.- NAGAON ASSAM PIN- 782001.
VERSUS 1:THE STATE OF ASSAM AND 11 ORS REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPTT. DISPUR GHY - 6.
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM EDUCATION DEPTT. DISPUR GHY- 6.
3:THE DY. SECY. TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPTT. DISPUR GHY- 6.
4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.
5:DR. MS MADHUMITA KALITA D/O- LT. SONESWAR KALITA D/O- LT. S. KALITA MADHABDEVPUR HOUSE NO. 64 P.O.- REHABARI GHY- 8.
6:DR. MANSUR HILAL MAZUMDAR S/O- LT. SHMSUL ALAM MAZUMDAR MAZUMDERBARI RANGIRKHARI P.O.- SILCHAR ASSAM.
7:DR. MRINALINI DAS D/O- LT. DR. ANANTA MOHAN W/O- SRI NRIPEN DAS Page No.# 6/7 A1-NR COMPLEX RATNAGIRI PATH BAMUNIMAIDAN GHY- 21.
8:DR. DILIP KUMAR TALUKDAR S/O- LT. GOBINDA TALUKDAR R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR DIST.- KAMRUP M ASSAM.
9:DR. INDRANI GOGOI W/O- SRI KEVYA KANTA GOGOI BAIRAGIMATH DIBRUGARH- 3 ASSAM.
10:DR. NAZRUL HOQUE S/O- LT. KUTUBUDDIN AHMED F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GHY- 22.
11:DR. GURU PRASAD KHATANIAR C/O- THE DIRECTOR TECHNICAL EDUCAITON ASSAM-CUM-MEMBER SECY. DEPERTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.
12:DR. HITESH TAHBILDAR C/O- THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER SECY. DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.
Advocate for the Petitioner : MR. J H LASKAR Advocate for the Respondent : MR. J PATOWARYR-5 7 9and10 Page No.# 7/7 WP(C) 348/2016 With WP(C) 1721/2016 BEFORE HON'BLE MR. JUSTICE N. KOTISWAR SINGH 12.02.2019 List these matters on 26.02.2019.
JUDGE Comparing Assistant