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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Bihar - Subsection

Section 340(1)(d) in The Bihar Municipal Act, 2007

(d)convert, or allow the conversion of, a tenement within a building to an occupational use, other than the use intended in the original sanctioned plan, or materially alter, enlarge, or extend such use.