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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(b) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

(b)The Member-Secretary of the Committee or the Institutional Animals Ethics Committee, shall cause the application for permission to he brought before the Committee/institutional Animals Ethics Committee as the case may be, and the Committee/Institutional Animals Ethics Committee after scrutiny of the application, if satisfied, may grant permission to the establishment stating the name of the species and the number of animals that can be acquired for carrying out the experiments.