Section 25(2)(a) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(a) in The Motor Vehicles Act, 1988

(a)if the person in respect of whom the endorsement is to be made is at the time the holder of a driving licence, he shall produce the driving licence to the Court or authority within five days, or such longer time as the Court or authority may fix; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 25(2)(a) in The Motor Vehicles Act, 1988