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State of Madhya Pradesh - Section

Section 16 in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981

16. Lokayukt to make suggestions.

- The Lokayukt, it in the discharge of his function under this Act, notices a practice or procedure which in his opinion affords an opportunity for corruption or mal-administration, he may bring it to the notice of the Government and may suggest such improvement in the said practice or procedure as he may deem fit.