Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Odisha - Subsection

Section 148(2)(i) in The Orissa Motor Vehicles Rules, 1993

(i)The connection of the trailer to the motor cycle behind the apex of the rear tyre of the wheel base;