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[Cites 0, Cited by 0] [Section 565(1)] [Section 565] [Entire Act]

State of Jharkhand - Subsection

Section 565(1)(a) in Jharkhand Municipal Act, 2011

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice such as megaphone or a loudspeaker; or