Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Bombay Presidency - Subsection

Section 41(2)(q) in The Bombay Weights and Measures Act, 1932

(q)the qualifications, functions and duties generally of inspectors under this Act and the rules [* *] [The words 'and regulations' were deleted by Bombay 15 of 1955, Section 25(5).];