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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

11. Functions of the Chairperson of the PECET Committee.

- The Chairperson will be discharge the following functions,
(1)He shall preside over all the meetings of the committee. In his absence, he may nominate on of the members of the committee to preside ovEr the meetings.
(2)He shall point the required committees for the smooth conduct of the Tests.
(3)He may appoint a competent Officer to assist the Convenor.