Calcutta High Court (Appellete Side)
(Anima Rani Kha vs Ashok Kumar Sahu & Ors.) on 9 December, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
.12.2014 l.no. 29 TG SAT 157 of 2013 CAN 4531 of 2013 (Anima Rani Kha -vs- Ashok Kumar Sahu & Ors.) Mr. Tarapada Das ....for the appellant We are told that copy has been posted for service, but service return is awaited.
Let the matter be listed one week after the vacation.
(Girish Chandra Gupta, J.) (Shib Sadhan Sadhu, J.)