Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(8) in The Tamil Nadu Catering Establishments Rules, 1959 (8)[ Every employer shall maintain a Register of Wages in Form No. XVI.] [Inserted by G.O. (D) No. 1088, L&E (H-1), dated the 19th August, 2004 (w.e.f. 16th March, 2005).]
