Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(b) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970 (b)if the debtor has failed to comply with any of the terms of the agreement entered into by him with the Corporation;
