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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(c) in Rajasthan Public Procurement Rules, 2012

(c)The procuring entity shall solicit participation in the empanelment procedure by causing an invitation for pre-qualification (called empanelment in this section) to be published as per requirements for open competitive bidding.